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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(2)(iv) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(iv)Every contractor shall maintain a register of overtime in Form XXII.