Section 66(1)(a) in The Jammu and Kashmir Sale of Goods Act, 1996 (1939 A.D.)

[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

(a)any right, title, interest, obligation or liability already acquired, accrued or incurred before the commencement of this Act, or

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