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State of Uttar Pradesh - Section

Section 310 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

310. Section 297(2).

- If the Registrar grants a certificate of registration, he shall send a copy thereof to the Collector for necessary entries in the village records and in the register of co-operative farms in Z.A. Form 79 The Registrar shall also send a copy of the certificate and the approved bye-laws to the registered address of the farm.