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Madhya Pradesh High Court

Shambhu Tiwari vs The State Of Madhya Pradesh on 17 March, 2025

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 WP-8947-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 8947 of 2025 (SHAMBHU TIWARI Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 17-03-2025 None for the petitioner.

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(MANINDER S. BHATTI) JUDGE Prar Signature Not Verified Signed by: PRARTHANA SURYAVANSHI Signing time: 20-03-2025 11:59:15