Rajasthan High Court - Jodhpur
Sultan Singh And Ors vs Gurvinder Singh And Anr on 5 December, 2019
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1587/2014
Sultan Singh And Ors.
----Appellant
Versus
Gurvinder Singh And Anr.
----Respondent
For Appellant(s) : Mr. Punit Parihar
For Respondent(s) : Ms. Apeksha Lodha
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 05/12/2019 Admit.
Issue notice to the respondents. Send for the record. Ms. Apeksha Lodha, Advocate waives service on behalf of respondent-Insurance Company. Thus, notice be issued to remaining respondents only.
(SANDEEP MEHTA),J 27-Mamta/Pramod (Downloaded on 05/12/2019 at 08:49:36 PM) Powered by TCPDF (www.tcpdf.org)