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Rajasthan High Court - Jodhpur

Sultan Singh And Ors vs Gurvinder Singh And Anr on 5 December, 2019

Author: Sandeep Mehta

Bench: Sandeep Mehta

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                 S.B. Civil Misc. Appeal No. 1587/2014

                                   Sultan Singh And Ors.
                                                                                                      ----Appellant
                                                                      Versus
                                   Gurvinder Singh And Anr.
                                                                                                    ----Respondent


                                   For Appellant(s)         :     Mr. Punit Parihar
                                   For Respondent(s)        :     Ms. Apeksha Lodha



                                             HON'BLE MR. JUSTICE SANDEEP MEHTA

Order 05/12/2019 Admit.

Issue notice to the respondents. Send for the record. Ms. Apeksha Lodha, Advocate waives service on behalf of respondent-Insurance Company. Thus, notice be issued to remaining respondents only.

(SANDEEP MEHTA),J 27-Mamta/Pramod (Downloaded on 05/12/2019 at 08:49:36 PM) Powered by TCPDF (www.tcpdf.org)