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State of Uttar Pradesh - Section

Section 209 in Rules under the United Provinces Excise Act, 1910

209.

A list of returns received in, or despatched from district offices will be found in Appendix F. Full directions for the preparation of the returns are also given there. A quarterly statement of expenditure in Form D-27 C shall be submitted to the Excise Commissioner by the 10th day of the month succeeding close of the quarter.Section XVIII-Forms