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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(b) in Telangana Assigned Lands (Prohibition of Transfers) Act, 1977

(b)the Reserve Bank of India constituted under the Reserve Bank of India Act, 1934;(Central Act 2 of 1934).