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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Assam - Subsection

Section 37(2)(iv) in Assam State Housing Board Act, 1972

(iv)Grant loans to individuals or body of individuals for building houses under different schemes either at their own instance or under the direction of the State Government and recover the loans in such manner and in such procedure as may be prescribed;