Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Punjab - Subsection Section 54(3) in Punjab State Veterinary Council Rules, 1997 (3)The payment of renewal fee under this rule shall be payable by way of bank draft or in cash to be paid in the office of the Punjab Council.
