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Jharkhand High Court

M/S Sharma Construction & Developer vs M/S Assotech Sun Growth Adobe Llp on 2 August, 2023

Author: Anil Kumar Choudhary

Bench: Anil Kumar Choudhary

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         A. Application No. 38 of 2022

           M/s Sharma Construction & Developer, Ranchi
                                       ......       Appellant

                                  Versus

           M/s Assotech Sun Growth Adobe LLP, Ranchi
                                .........    Respondent

Coram: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY For the Appellant : Mr. Shivam Utkarsh Sahay , Adv.

12 / 02.08.2023 Heard.

Learned senior counsel Mr. Biren Poddar submits that he is ready and willing to be the arbitrator in this case and submits that he would accord his consent for the same within a week.

List this application after one week.

(ANIL KUMAR CHOUDHARY, J.) Smita/-