Section 3(1)(h) in The Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993

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Union of India - Subsection

Section 3(1)(h) in The Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993

(h)by the person as passenger baggage to the extent admissible under the Baggage Rules for the time being in force except quinine exceeding five hundred tablets or 1 /3 lb. powder or one hundred ampoules:

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Union of India - Subsection

Section 3(1)(h) in The Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993