Calcutta High Court (Appellete Side)
Selser Marketing & Allied Concerns ... vs Mr. Kartikeya V. Sarabhai & Ors on 11 November, 2016
Author: I.P.Mukerji
Bench: I.P.Mukerji
1 11.11.2016(12)
DC.
W.P. 8942 (W) of 2012 With CPAN 1977 of 2015 Selser Marketing & Allied Concerns Employees' Union & Anr.
Vs Mr. Kartikeya V. Sarabhai & Ors.
Mr. Ajoy Ray Mr. Gopi Kanta Dutta ... for petitioners Mr. Soumya Majumder Mr. Meghajit Mukherjee Mr. Arijit Law Ms. Priyanka Sharma .. for contemnors This contempt application is dismissed in view of the order of the Supreme Court dated 2nd May, 2016 with liberty to the petitioners to take steps in accordance with that order of the Supreme Court.
(I.P.Mukerji,J.) 2