Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Selser Marketing & Allied Concerns ... vs Mr. Kartikeya V. Sarabhai & Ors on 11 November, 2016

Author: I.P.Mukerji

Bench: I.P.Mukerji

                                                    1

11.11.2016
(12)

DC.

W.P. 8942 (W) of 2012 With CPAN 1977 of 2015 Selser Marketing & Allied Concerns Employees' Union & Anr.

Vs Mr. Kartikeya V. Sarabhai & Ors.

Mr. Ajoy Ray Mr. Gopi Kanta Dutta ... for petitioners Mr. Soumya Majumder Mr. Meghajit Mukherjee Mr. Arijit Law Ms. Priyanka Sharma .. for contemnors This contempt application is dismissed in view of the order of the Supreme Court dated 2nd May, 2016 with liberty to the petitioners to take steps in accordance with that order of the Supreme Court.

(I.P.Mukerji,J.) 2