Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Nagaland - Subsection Section 41(2) in Nagaland Interpretation and General Clauses Act, 1978 (2)Any provision in an enactment may be cited by reference to the section of the enactment in which the provision is contained.
