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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(j) in The U.P. Lower Subordinate Forest Service Rules, 1980

(j)"Seasonal Workers" means Stump Moharrirs, Gate Keepers, Fire Watchers, Tractor Drivers, Cleaners and others, whose wages are distributed on monthly basis through vouchers and who have worked as such during at least three seasons;