- The budget of the district school board shall in the prescribed manner be framed ad submitted to the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government and the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may sanction it with such modifications as it may deem fit to make therein.
