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Supreme Court - Daily Orders

Commissioner Of Income Tax, Jaipur -Iii vs M/S Shri Shyam Mandir Committee ... on 24 August, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.15                            COURT NO.8              SECTION XV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25913/2018

     (Arising out of impugned final judgment and order dated 02-08-2017
     in DBITA No. 224/2010 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     COMMISSIONER OF INCOME TAX, JAIPUR -III                         Petitioner(s)

                                                  VERSUS

     M/S SHRI SHYAM MANDIR COMMITTEE KHATUSHYAM JI                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.112990/2018-CONDONATION OF DELAY
     IN FILING     )

     Date : 24-08-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)             Mr. ANS.Nadkarni, ASG,
                                   Mr. H.R.Rao, Adv.
                                   Mr. D.L.Chidananda, ADV.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

Tag with SLP(Civil) No. 11498 of 2018.

(SHASHI SAREEN) (TAPAN KUMAR CHAKRABORTY) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2018.08.25 12:24:02 IST Reason: