Supreme Court - Daily Orders
Commissioner Of Income Tax, Jaipur -Iii vs M/S Shri Shyam Mandir Committee ... on 24 August, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.15 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25913/2018
(Arising out of impugned final judgment and order dated 02-08-2017
in DBITA No. 224/2010 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX, JAIPUR -III Petitioner(s)
VERSUS
M/S SHRI SHYAM MANDIR COMMITTEE KHATUSHYAM JI Respondent(s)
(FOR ADMISSION and I.R. and IA No.112990/2018-CONDONATION OF DELAY
IN FILING )
Date : 24-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. ANS.Nadkarni, ASG,
Mr. H.R.Rao, Adv.
Mr. D.L.Chidananda, ADV.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(Civil) No. 11498 of 2018.
(SHASHI SAREEN) (TAPAN KUMAR CHAKRABORTY) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2018.08.25 12:24:02 IST Reason: