Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(4)(e) in The Gujarat Municipalities Act, 1963

(e)the foregoing provisions of this section shall apply to every variation or discharge of a contract to the same extent as to an original contract.