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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(5) in Bihar Preservation and Improvement of Animals Rules, 1960

(5)A licence under sub-section (2) of Section 20 may be granted for a period not exceeding one year and it may be renewed from time to time free of cost provided the terms and conditions set forth in Form VI are fulfilled.