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Supreme Court - Daily Orders

Kishori Lal Bablani vs Punjab University on 4 February, 2014

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CHAMBER MATTER                                           SECTION IVB


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS


REVIEW PETITION (C) NO(s). 135 OF 2014 IN SLP(C) NO(s). 28400/2013


KISHORI LAL BABLANI                                   Petitioner(s)


                    VERSUS


PUNJAB UNIVERSITY & ANR                               Respondent(s)


(With appln(s) for oral hearing)


Date: 04/02/2014     This Petition was circulated today.


CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE S.A. BOBDE


For Petitioner(s)


                             By Circulation


For Respondent(s)


             UPON perusing papers the Court made the following
                                 O R D E R

Application for oral hearing is rejected.

The review petition is dismissed in terms of the signed order.

| (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar | (The signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO(s). 135 OF 2014 IN SLP(C) NO(s). 28400 OF 2013 KISHORI LAL BABLANI Petitioner(s) VERSUS PUNJAB UNIVERSITY & ANR Respondent(s) O R D E R Application for oral hearing is rejected.

We have considered the averments in the review petition. Having regard to the facts and issues involved, in our opinion, no case for review is made out. There is no error in the impugned order.

Hence, the Review Petition is dismissed.

......................J. (DR. B.S. CHAUHAN) ......................J. (S.A. BOBDE) NEW DELHI FEBRUARY 04, 2014.