Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(3) in Nims University Rajasthan, Jaipur Act, 2008 (3)A copy of the annual accounts and audit report along with the observations of the Board of Management shall be submitted to the Sponsoring Body.
