Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Tamilnadu - Subsection Section 84(2) in Tamil Nadu District Municipalities Act, 1920 (2)The rate of any class of property tax shall be uniform throughout the municipal area on all lands liable to be taxed on their capital value.]
