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Patna High Court - Orders

Reeti Srivastava @ Pinki vs Satish Srivastava @ Raju on 30 January, 2009

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  C.R. No.158 of 2009
                             REETI SRIVASTAVA @ PINKI
                                          Versus
                             SATISH SRIVASTAVA @ RAJU
                                        -----------

02   30.01.2009

As prayed for, list this matter after one week.

In the meantime, learned counsel for the petitioner undertakes to file an application for condoning the delay in filing the present civil revision application. 

     SC                                      (Dr. Ravi Ranjan, J)