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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(4)(c) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(c)The statement in Form 19 of the goods imported from outside the State of Chhattisgarh shall be furnished along with the quarterly return.