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Supreme Court - Daily Orders

M/S Pvp Ventures Ltd. vs Deputy Commissioner Of Income Tax ... on 10 February, 2015

Bench: Kurian Joseph, N.V. Ramana

     SLP (C) No. 19652/2014 etc.             1

     ITEM NO.10 (MM)                 COURT NO.12                     SECTION IIIA

                           S U P R E M E C O U R T O F       I N D I A
                                   RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)            No(s).    19652/2014

     (Arising out of impugned final judgment and order dated 04/07/2014
     in WP No. 7643/2013 passed by the High Court Of Madras)

     M/S PVP VENTURES LTD.                                         Petitioner(s)
                               VERSUS
     DEPUTY COMMISSIONER OF INCOME TAX CHENNAI                     Respondent(s)

     (with appln. (s) for permission to file additional documents and
     interim relief and office report)
     (For Final Disposal)

     WITH
     SLP(C) No. 19371/2014
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and appln.(s) for permission to file additional documents
     and Interim Relief)

      SLP(C) No. 21050/2014
     (With appln.(s) for exemption from filing c/c                   of   the   impugned
     judgment and Interim Relief and Office Report)

      SLP(C) No. 21279/2014
     (With appln.(s) for exemption from filing c/c                   of   the   impugned
     judgment and Interim Relief and Office Report)

      SLP(C) No. 21466/2014
     (With appln.(s) for exemption from filing c/c                   of   the   impugned
     judgment and Interim Relief and Office Report)

     SLP(C) No. 21603/2014
     (With appln.(s) for exemption          from   filing    c/c     of   the   impugned
     judgment and Office Report)

      SLP(C) No. 22354/2014
     (With Interim Relief and Office Report)

      SLP(C) No. 22738-22739/2014
     (With Interim Relief and Office Report)

      SLP(C) No. 22744-22745/2014
Signature Not Verified


     (With Interim Relief and Office Report)
Digitally signed by
Rajni Mukhi
Date: 2015.02.23
17:52:25 IST
Reason:

      SLP(C) No. 22746-22747/2014
     (With Interim Relief and Office Report)

         SLP(C) No. 22934/2014
SLP (C) No. 19652/2014 etc.      2

(With Interim Relief and Office Report)

 SLP(C) No. 23285/2014
(With Interim Relief and Office Report)

 SLP(C) No. 23548/2014
(With Interim Relief and Office Report)

 SLP(C) No. 23558/2014
(With Interim Relief and Office Report)

 SLP(C) No. 22291/2014
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)

 SLP(C) No. 25121/2014
(With Interim Relief and Office Report)

 SLP(C) No. 25391/2014
(With Interim Relief and Office Report)

 SLP(C) No. 25470/2014
(With Interim Relief and Office Report)

 SLP(C) No. 23912/2014
(With appln.(s) for exemption from filing c/c      of   the   impugned
judgment and Interim Relief and Office Report)

 SLP(C) No. 26180/2014
(With Interim Relief and Office Report)

 SLP(C) No. 26188/2014
(With Interim Relief and Office Report)

 SLP(C) No. 26189/2014
(With Interim Relief and Office Report)

 SLP(C) No. 24854/2014
(With Interim Relief and Office Report)

 SLP(C) No. 27148/2014
(With appln.(s) for exemption from filing c/c      of   the   impugned
judgment and Interim Relief and Office Report)

 SLP(C) No. 29177/2014
(With Interim Relief and Office Report)

 SLP(C) No. 29160/2014
(With Interim Relief and Office Report)

 SLP(C) No. 29002/2014
(With Interim Relief and Office Report)
SLP (C) No. 19652/2014 etc.                  3

 SLP(C) No. 29005/2014
(With Interim Relief and Office Report)

 SLP(C) No. 28999/2014
(With Interim Relief and Office Report)

 SLP(C) No. 28918/2014
(With Interim Relief and Office Report)

 SLP(C) No. 26722/2014
(With Interim Relief and Office Report)

 SLP(C) No. 28491/2014
(With Interim Relief and Office Report)

 SLP(C) No. 30248/2014
(With Interim Relief and Office Report)

 SLP(C) No. 27799/2014
(With Interim Relief and Office Report)

 SLP(C) No. 29650-29652/2014
(With Interim Relief and Office Report)

 SLP(C) No. 30150/2014
(With Interim Relief and Office Report)

 Date : 10/02/2015
               These petitions were called on for hearing today.

CORAM :      HON'BLE MR. JUSTICE KURIAN JOSEPH
             HON'BLE MR. JUSTICE N.V. RAMANA

For Parties                   Mr.   Jehangir Mistry, Sr. Adv.
                              Mr.   K. Parameshwar, Adv.
                              Mr.   Sivaraman, Adv.
                              Mr.   P. Vinay Kumar,Adv.

                              Mr. Bhargava V. Desai, Adv.
                              Mr. Vishal Chaudhary, Adv.

                              Mr.   V. Prabhakar, Adv.
                              Mr.   Pramit Saxena, Adv.
                              Ms.   Jyoti Prashar, Adv.
                              Mr.   Philip George, Adv.
                              Mr.   M. P. Senthil Kumar, Adv.

                              Mr. S. Ganesh, Sr. Adv.
                              Mr. K. V. Jagdishvaran, Adv.
                              Ms. G. Indira, Adv.

                              Mr. Anil Kumar Gautam,Adv.
SLP (C) No. 19652/2014 etc.                     4

                              Mr. Arvind P. Datar, Sr. Adv.
                              Mr. Swaroop M. V., Adv.
                              Mr. Arjun Krishnan, Adv.

                              Mr. Subrith Parthasarathy, Adv.
                              Mr. Gaurav Agrawal,Adv.

                              Mr. Subramonium Prasad, AAG
                              Mr. Pratap Venugopal, Adv.
                              Ms. Surekha Raman, Adv.
                              Mr. Gaurav Nair, Adv.
                              Mr. B. Balaji, Adv.
                              Mr. R. Rakesh Sharma, Adv.
                              Ms. R. Shase, Adv.
                              Mr. V. Paramveer, Adv.
                              Mr. V. Ramasubramanian,Adv.
                              Mr. Senthil Jagadeesan,Adv.
                              M/s. K. J. John & Co.,Adv.

                              Mr. Ajay Vohra, Sr.Adv.
                              Mr. Sriram Seshadri, Adv.
                              Ms. Kavita Jha, Adv.

                              Ms.   M. S. Syali,     Sr. Adv.
                              Mr.   Mayank Nagi,     Adv.
                              Mr.   Tarun Singh,     Adv.
                              Mr.   Shekhar Prit     Jha, Adv.

                              Mr. Subramonium Prasad,Adv.

                              Mr. Guru Krishan Kumar Sr. Adv.
                              Mr. Rupesh kumar, Adv.
                              Mrs. Sadhna Sandhu, Adv.
                              Mr. R. K. Verma, Adv.
                              Mrs. Anil Katiyar,Adv.

              UPON hearing the counsel the Court made the following
                                 O R D E R

We find that the questions raised in these matters have come up for consideration before a three Judge Bench in SLP(C)No. 15470 of 2014 which is posted on a non-miscellaneous day in the month of July, 2015.

Tag these matters along with SLP (C)No. 15470 of 2014.

        (Nidhi Ahuja)                                             (Suman Jain)
        COURT MASTER                                              COURT MASTER