Supreme Court - Daily Orders
M/S Pvp Ventures Ltd. vs Deputy Commissioner Of Income Tax ... on 10 February, 2015
Bench: Kurian Joseph, N.V. Ramana
SLP (C) No. 19652/2014 etc. 1
ITEM NO.10 (MM) COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19652/2014
(Arising out of impugned final judgment and order dated 04/07/2014
in WP No. 7643/2013 passed by the High Court Of Madras)
M/S PVP VENTURES LTD. Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX CHENNAI Respondent(s)
(with appln. (s) for permission to file additional documents and
interim relief and office report)
(For Final Disposal)
WITH
SLP(C) No. 19371/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and appln.(s) for permission to file additional documents
and Interim Relief)
SLP(C) No. 21050/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 21279/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 21466/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 21603/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Office Report)
SLP(C) No. 22354/2014
(With Interim Relief and Office Report)
SLP(C) No. 22738-22739/2014
(With Interim Relief and Office Report)
SLP(C) No. 22744-22745/2014
Signature Not Verified
(With Interim Relief and Office Report)
Digitally signed by
Rajni Mukhi
Date: 2015.02.23
17:52:25 IST
Reason:
SLP(C) No. 22746-22747/2014
(With Interim Relief and Office Report)
SLP(C) No. 22934/2014
SLP (C) No. 19652/2014 etc. 2
(With Interim Relief and Office Report)
SLP(C) No. 23285/2014
(With Interim Relief and Office Report)
SLP(C) No. 23548/2014
(With Interim Relief and Office Report)
SLP(C) No. 23558/2014
(With Interim Relief and Office Report)
SLP(C) No. 22291/2014
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 25121/2014
(With Interim Relief and Office Report)
SLP(C) No. 25391/2014
(With Interim Relief and Office Report)
SLP(C) No. 25470/2014
(With Interim Relief and Office Report)
SLP(C) No. 23912/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 26180/2014
(With Interim Relief and Office Report)
SLP(C) No. 26188/2014
(With Interim Relief and Office Report)
SLP(C) No. 26189/2014
(With Interim Relief and Office Report)
SLP(C) No. 24854/2014
(With Interim Relief and Office Report)
SLP(C) No. 27148/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 29177/2014
(With Interim Relief and Office Report)
SLP(C) No. 29160/2014
(With Interim Relief and Office Report)
SLP(C) No. 29002/2014
(With Interim Relief and Office Report)
SLP (C) No. 19652/2014 etc. 3
SLP(C) No. 29005/2014
(With Interim Relief and Office Report)
SLP(C) No. 28999/2014
(With Interim Relief and Office Report)
SLP(C) No. 28918/2014
(With Interim Relief and Office Report)
SLP(C) No. 26722/2014
(With Interim Relief and Office Report)
SLP(C) No. 28491/2014
(With Interim Relief and Office Report)
SLP(C) No. 30248/2014
(With Interim Relief and Office Report)
SLP(C) No. 27799/2014
(With Interim Relief and Office Report)
SLP(C) No. 29650-29652/2014
(With Interim Relief and Office Report)
SLP(C) No. 30150/2014
(With Interim Relief and Office Report)
Date : 10/02/2015
These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE N.V. RAMANA
For Parties Mr. Jehangir Mistry, Sr. Adv.
Mr. K. Parameshwar, Adv.
Mr. Sivaraman, Adv.
Mr. P. Vinay Kumar,Adv.
Mr. Bhargava V. Desai, Adv.
Mr. Vishal Chaudhary, Adv.
Mr. V. Prabhakar, Adv.
Mr. Pramit Saxena, Adv.
Ms. Jyoti Prashar, Adv.
Mr. Philip George, Adv.
Mr. M. P. Senthil Kumar, Adv.
Mr. S. Ganesh, Sr. Adv.
Mr. K. V. Jagdishvaran, Adv.
Ms. G. Indira, Adv.
Mr. Anil Kumar Gautam,Adv.
SLP (C) No. 19652/2014 etc. 4
Mr. Arvind P. Datar, Sr. Adv.
Mr. Swaroop M. V., Adv.
Mr. Arjun Krishnan, Adv.
Mr. Subrith Parthasarathy, Adv.
Mr. Gaurav Agrawal,Adv.
Mr. Subramonium Prasad, AAG
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Gaurav Nair, Adv.
Mr. B. Balaji, Adv.
Mr. R. Rakesh Sharma, Adv.
Ms. R. Shase, Adv.
Mr. V. Paramveer, Adv.
Mr. V. Ramasubramanian,Adv.
Mr. Senthil Jagadeesan,Adv.
M/s. K. J. John & Co.,Adv.
Mr. Ajay Vohra, Sr.Adv.
Mr. Sriram Seshadri, Adv.
Ms. Kavita Jha, Adv.
Ms. M. S. Syali, Sr. Adv.
Mr. Mayank Nagi, Adv.
Mr. Tarun Singh, Adv.
Mr. Shekhar Prit Jha, Adv.
Mr. Subramonium Prasad,Adv.
Mr. Guru Krishan Kumar Sr. Adv.
Mr. Rupesh kumar, Adv.
Mrs. Sadhna Sandhu, Adv.
Mr. R. K. Verma, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
We find that the questions raised in these matters have come up for consideration before a three Judge Bench in SLP(C)No. 15470 of 2014 which is posted on a non-miscellaneous day in the month of July, 2015.
Tag these matters along with SLP (C)No. 15470 of 2014.
(Nidhi Ahuja) (Suman Jain)
COURT MASTER COURT MASTER