Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(71) in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

(71)[ Second Backward Classes Commission constituted in G. O. Ms. No. 3078, Social Welfare Department, dated 13.12.1982;] [This Commission has been made permanent and renamed as the Tamil Nadu Backward Classes Commission.]