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Supreme Court - Daily Orders

C. Subbian @ Kadambur Jayaraj vs Superintendant Of Police on 11 July, 2023

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.19                            COURT NO.4                  SECTION II-C

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                  No(s).   8990/2019

     (Arising out of impugned final judgment and order dated 23-04-2018
     in CRLOP No. 3846/2013 passed by the High Court of Judicature at
     Madras at Madurai)

     C. SUBBIAN @ KADAMBUR JAYARAJ & ORS.                               Petitioner(s)

                                                   VERSUS
     SUPERINTENDANT OF POLICE & ORS.                                    Respondent(s)

     (FOR ADMISSION and I.R.
     IA No. 141448/2019 - EXEMPTION FROM FILING O.T.)

     Date : 11-07-2023 This matter was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE B.R. GAVAI
                            HON'BLE MR. JUSTICE J.B. PARDIWALA

     For Petitioner(s)
                                       Mr. Tushar Bakshi, AOR

     For Respondent(s)                Dr. Joseph Aristotle S., AOR
                                      Ms. Vaidehi Rastogi, Adv.

                                      Mr. M.P. Parthiban, AOR
                                      Ms. Priyaranjani Nagamuthu, Adv.
                                      Mr. R. Sudhakaran, Adv.
                                      Ms. Shalini Mishra, Adv.
                                      Mr. G.r. Vikash, Adv.
                                      Mr. T. Hari Haran Sudhan, Adv.
                                      Mr. Bilal Mansoor, Adv.
                                      Mr. R.sowmyanarayanan, Adv.
                                      Mr. Amar Shankar, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

In view of the letter circulated by the learned counsel for the petitioner(s) seeking adjournment due to personal difficulty, list after a week.

Signature Not Verified Digitally signed by Narendra Prasad Date: 2023.07.12 11:14:23 IST Reason:
       (NARENDRA PRASAD)                                               (ANJU KAPOOR)
     ASTT. REGISTRAR-cum-PS                                          COURT MASTER (NSH)