Supreme Court - Daily Orders
C. Subbian @ Kadambur Jayaraj vs Superintendant Of Police on 11 July, 2023
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.19 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8990/2019
(Arising out of impugned final judgment and order dated 23-04-2018
in CRLOP No. 3846/2013 passed by the High Court of Judicature at
Madras at Madurai)
C. SUBBIAN @ KADAMBUR JAYARAJ & ORS. Petitioner(s)
VERSUS
SUPERINTENDANT OF POLICE & ORS. Respondent(s)
(FOR ADMISSION and I.R.
IA No. 141448/2019 - EXEMPTION FROM FILING O.T.)
Date : 11-07-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s)
Mr. Tushar Bakshi, AOR
For Respondent(s) Dr. Joseph Aristotle S., AOR
Ms. Vaidehi Rastogi, Adv.
Mr. M.P. Parthiban, AOR
Ms. Priyaranjani Nagamuthu, Adv.
Mr. R. Sudhakaran, Adv.
Ms. Shalini Mishra, Adv.
Mr. G.r. Vikash, Adv.
Mr. T. Hari Haran Sudhan, Adv.
Mr. Bilal Mansoor, Adv.
Mr. R.sowmyanarayanan, Adv.
Mr. Amar Shankar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioner(s) seeking adjournment due to personal difficulty, list after a week.
Signature Not Verified Digitally signed by Narendra Prasad Date: 2023.07.12 11:14:23 IST Reason: (NARENDRA PRASAD) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)