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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(vi) in Rajasthan Camel (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 2015

(vi)any hurt that endangers life or which causes the sufferer severe bodily pain and ultimately renders unfit or unserviceable.