Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(i) in The Maharashtra Medical Practitioners Act, 1961

(i)The Bombay Medical Practitioners' Act, 1938, as in force in the Bombay area of the State;