Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 216 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

216. Rungs.

- The employer shall ensure at a construction site of a building or other construction work that no ladder is used which has a missing, or defective rung or a rung which depends for its support solely on nails, spikes or other similar fixing.