Section 60(1)(a) in Himachal Pradesh Co-Operative Societies Rules, 1971

[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

(a)File board containing :-

(i)Registration Certificate issued under section 9 of the Act;

(ii)a copy of Act, rules, bye-laws and consecutive amendments to the Act, rules and the bye-laws;

(iii)copies of such other circulars, as may be required by the Registrar from time to time, to be maintained;

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