Section 9 in Uttarakhand Open University Act, 2005
9. Officers of the University.
- The following shall be the officers of the University :-(a)The Chancellor;(b)The Vice Chancellor;(c)The Director;(d)The Registrar;(e)The Finance Officer;(f)The Examination Controller, and(g)Such other Officers as may be declared by the Statutes to be officers of the University.
