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State of Maharashtra - Section
Section 83 in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007
83.
If any difficulty arises in giving effect to any of the provisions of these Regulations the Commission may, by general or special order, do anything not being inconsistent with the provisions of the Act which appears to it to be necessary or expedient for the purpose of removing the difficulties.Appendix 'A'Category of Officers and Staff, sanctioned strength and pay scales(See Regulation 5)| Sr. No. | Designation of Post | Scale of Pay | Sanctioned Strength |
| 01 | Secretary | Rs. 18400-500-22400 | 1 |
| 02 | Director | Rs. 16400-450-20900 | 2 |
| 03 | (a) Under Secretary or(b) Deputy Secretary (as may become available) | Rs. 10000-325-15200Rs. 12000-375-16500 | 1 |
| 04 | Section Officer | Rs. 6500-200-10500 | 2 |
| 05 | Asst Accounts Officer | Rs. 5500-175-9000 | 1 |
| 06 | Personal Assistant (Selection Grade) | Rs. 7450-225-11500 | 3 |
| 07 | Personal Assistant (Higher Grade) | Rs. 6500-200-10500 | 1 |
| 08 | Receptionist-cum-Telephone Operator-cum-Office Assistant | Rs. 3050-75-3590-80-4590 | 1 |
| 09 | Clerk Typist-cum-Office Assistant | Rs. 3050-75-3590-80-4590 | 4 |
| 10 | Driver-cum-General Assistant | Rs. 3050-75-3590-80-4590 | 4 |
| 11 | Peon | Rs. 2550-55-2660-60-3200 | 4 |