Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 88 in The Marine Insurance Act, 1963

88. Covering note as evidence .-Where there is a duly stamped policy, reference may be made, as heretofore, to the slip or covering note, in any legal proceeding.