Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 21 in Payment of Wages (Mines) Rules, 1956

21. Abstracts.

- The abstracts of the Act and of the rules made thereunder to be displayed under section 25 shall be in Form VII.