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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Meghalaya - Subsection

Section 102(1)(iii) in The Meghalaya Co-operative Societies Rules

(iii)allow him an opportunity to look into relevant records of the society if required for furnishing an explanation of charges included in the proceedings drawn up against him ;