Supreme Court - Daily Orders
Delhi Development Authority vs Ramesh Kumar on 31 August, 2016
Bench: Kurian Joseph, C. Nagappan
ITEM NO.231 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10167/2016
(Arising out of impugned final judgment and order dated 13/10/2015
in WPC No. 2469/2015 passed by the High Court of Delhi at New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
RAMESH KUMAR AND ORS. Respondent(s)
(With office report)
Date : 31/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Ms. Garima Prashad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter after ensuing Diwali vacation on a non-miscellaneous day.
(RASHMI DHYANI) (RENU DIWAN) SR.P.A. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RASHMI DHYANI Date: 2016.09.05 10:52:19 IST Reason: