Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Himachal Pradesh - Subsection

Section 202(o) in The Himachal Pradesh Municipal Corporation Act, 1994

(o)regulate the posting of bills and advertisement, and the position, size, shape, and style of name boards, signboards and sign-posts ;