Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(5a) in Bihar Private Irrigation Works Act, 1922 (5a)[ "sub-divisional officer" means the officer in charge of the sub-division of a district;] [Inserted by Act 23 of 1962.]
