Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(7) in Punjab State Legal Services Authorities Rules, 1996 (7)The ex-officio members shall be entitled to travelling allowance and daily allowance either from his parent department, or as the case may be, from the State Authority.
