Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 8 in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

8. Proceedings before the Commission.

- The Commission may, from time to time, hold hearings, meetings, discussions, deliberations, consultation and make enquiries and investigations at it may consider appropriate in discharge of its functions under the Act.