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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(1)(e) in The Haryana Canal and Drainage Act, 1974

(e)[ Whenever water is used by any person in an unauthorised manner, the supply thereof to such person on his next two turns, shall be stopped. [Inserted vide Haryana Act No. 8 of 1988.]