Patna High Court - Orders
Kalawati Kuar & Ors vs The Patna High Court Thru.R.G. on 22 July, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.2313 of 2004
KALAWATI KUAR & ORS
Versus
THE PATNA HIGH COURT THRU.R.G.
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3. 22/07/2010No one appears for the petitioner.
Learned counsel for the High Court informs this Court that payments of compensation money have already been made in 2004 itself. He submits that in view of the same, the writ application has become infructuous.
However, since no one appears for the petitioner for the second consecutive day, this application is dismissed as not pressed.
Pradeep/ ( J. N. Singh, J.)