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Patna High Court - Orders

Kalawati Kuar & Ors vs The Patna High Court Thru.R.G. on 22 July, 2010

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CWJC No.2313 of 2004
                              KALAWATI KUAR & ORS
                                     Versus
                         THE PATNA HIGH COURT THRU.R.G.
                                  -----------


3.   22/07/2010

No one appears for the petitioner.

Learned counsel for the High Court informs this Court that payments of compensation money have already been made in 2004 itself. He submits that in view of the same, the writ application has become infructuous.

However, since no one appears for the petitioner for the second consecutive day, this application is dismissed as not pressed.

        Pradeep/                          ( J. N. Singh, J.)