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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Insurance Act, 1938

(2)The provisions of sub-sections (1) and (4) of section 13, and of sub-sections (I) and (2) of section, shall apply in relation to an investigation and valuation under this section:Provided that the abstract and statement prepared as the result of such investigation and valuation shall be furnished by such date as the Authority may specify.