Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 238] [Entire Act] State of Punjab - Subsection Section 238(8) in Punjab Jail Manual, 1996 (8)The Superintendent of any jail may grant, in addition to any other reward for which he may be eligible, a commendation certificate to a warder or head warder who gives valuable information.
