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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(w) in University of Petroleum and Energy Studies Act, 2003

(w)to recognize examinations of, or periods of study (whether in full of in part) at, other universities, instructions or other places of higher learning as equivalent to examinations or periods of study in the University and to withdraw such recongnition at any time;