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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(2) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(2)The procedure of surcharge and the manner of recovery of the amount involved in such loss, waste or misapplication shall be such as may be prescribed.Chapter - VIII Conditions of Service of Employees