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Supreme Court - Daily Orders

Chaudhary Sarwan Kumar ... vs H.P.Agr.Univ.Pensioner'S Society on 11 August, 2015

     ITEM NO.107                            REGISTRAR COURT. 1               SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. SURAJIT DEY

     Civil Appeal                 No(s).    8082/2013

     CHAUDHARY SARWAN KUMAR H.P.K.VIDYALY&ANR                           Appellant(s)

                                                        VERSUS

     H.P.AGR.UNIV.PENSIONER'S SOCIETY                                   Respondent(s)
     (with office report)


     Date : 11/08/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                           Ms. Shikha Bhardwaj, Adv.
                                           Mr. Mohan Lal Sharma,Adv.


     For Respondent(s)
                                           Mr. Rameshwar Prasad Goyal,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on both the respondents but no one has put in appearance on behalf of respondent No.2.

Statement of case on behalf of respondent No.1 is already on record.

However, the Ld. Counsel for the appellant has yet not filed the statement of case.

The appeal stands complete. Registry to process to list the same before the Hon'ble Signature Not Verified Court, as per rules.

Digitally signed by

Rupam Dhamija Date: 2015.08.24 11:16:49 IST Reason:

(SURAJIT DEY) Registrar