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Karnataka High Court

Sri. T Seetharama vs Sree Venkateshwara Devalayada on 22 August, 2012

Author: Ravi Malimath

Bench: Ravi Malimath

                         1


    IN THE HIGH COURT OF KARNATAKA, BANGALORE

           ON THE 22ND DAY OF AUGUST 2012

                      BEFORE

      THE HON'BLE MR. JUSTICE RAVI MALIMATH

              W.P. NO. 13249 OF 2012 &
          W.P.NOS.27532 -534/2012(GM -CPC)


BETWEEN

1    SRI. T SEETHARAMA
     S/O LATE PATEL THIMME GOWDA
     AGED ABOUT 58 YEARS
     RESIDING AT DODDAMALLUR VILLAGE
     MALLUR POST
     CHANNAPATNA TALUK,
     RAMANAGARA DISTRICT.

2    DUSHYANTH S
     S/O SRI SHIVA MURTHY S B
     AGED ABOUT 24 YEARS
     R/AT NO.05, 1ST BLOCK
     KHB EMPLOYEES QUARTERS
     VIJAYANAGAR - 560040

3    KUMAR GOWDA K G
     S/O BASAVE GOWDA
     AGED ABOUT 66 YEARS
     R/AT NO.280, 6TH A CROSS
     7TH MAIN, RPC LAYOUT
     VIJAYANAGAR - 560040

4    P SHANKARAPPA
     S/O PUTTAIAH
     AGED ABOUT 70 YEARS
     R/AT 28/2, 6TH MAIN,
     14TH CROSS, BAPUJINAGAR
     BANGALORE - 560026

                                   ... PETITIONERS
                         2


(BY SHRI. M R SHASHIDHAR,
    BHARATHI, D.R. ADVOCATES)

AND :

 1   SREE VENKATESHWARA DEVALAYADA
     SEVA TRUST
     7TH B MAIN ROAD
     RPC LAYOUT,
     VIJAYANAGAR, BANGALORE -40
     REPRESENTED BY ITS PRESIDENT

 2   SRINIVAS
     S/O LATE PAPANNA
     AGED ABOUT 35 YEARS
     PRESIDENT OF SREE VENKATESHWARA
     DEVALAYADA SEVA TRUST
     R/AT 7TH MAIN, 7TH CROSS,
     II STAGE, VIJAYANAGAR
     BANGALORE - 560040

 3   V KRISHNAPPA
     S/O VENKATAPPA
     AGED ABOUT 55 YEARS
     SECRETARY OF SREE VENKATESHWARA
     DEVALAYADA SEVA TRUST
     R/AT NO 134, RPC LAYOUT,NEW COLONY,7TH
     7TH CROSS, VIJAYANAGAR II STAGE
     BANGALORE - 560040

 4   SRI ERAPPA
     S/O LATE GIDDE GOWDA
     AGED ABOUT 74 YEARS
     R/AT NO.307, 6TH CROSS
     7TH MAIN, RPC LAYOUT
     VIJAYANAGAR
     BANGALORE - 560040

 5   SRI KRISHNAPPA
     S/O LATE THIMMAIAH
     AGED ABOUT 74 YEARS
     R/AT NO.307, 6TH CROSS
     7TH MAIN, RPC LAYOUT
     VIJAYANAGAR, BANGALORE -560040
                        3



6    ASHWATHAIAH
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     RESIDING AT 6TH MAIN ROAD
     RPC LAYOUT, VIJAYANAGARA
     2ND STAGE
     BANGALORE - 560040

7    M CHANDRU
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     RESIDING AT HOUSE NO.3,
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE - 560040

8    BALAKRISHNA
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.4
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE - 560040

9    K VENKATESH
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.2677
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE - 560040

10   GUNASHEKAR
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.1,
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE - 560040
                       4



11   DIVAKAR
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.1,
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE -560040

12   MANJUNATHA
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.1,
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE - 560040

13   CHINNATHAMBI
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.1,
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE - 560040

14   RAMACHANDRA
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.1,
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE - 560040

15   ANANDA
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.1,
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
                           5


     BANGALORE - 560040

16   RAVISHANKAR
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.1,
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE - 560040

17   CHANDRASHEKAR
     FATHERS NAME NOT KNOWN
     MAJOR IN AGE
     HOUSE NO.1,
     RPC LAYOUT, NEW COLONY
     7TH MAIN, 7TH CROSS
     VIJAYANAGARA 2ND STAGE
     BANGALORE -560040

                                 ...RESPONDENTS

     THESE WRIT PETITIONS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING
TO   CALL   FOR   THE   ENTIRE   RECORDS   IN     MISC.
NO.712/2012, ON THE FILE OF THE PRINCIPAL CITY AND
SESSIONS JUDGE, BANGALORE, AND BE PLEASED TO SET
ASIDE THE ORDER DATED 12/04/2012, PASSED IN MISC.
NO.712/2010, ON THE FILE OF THE PRINCIPAL CITY AND
SESSIONS JUDGE, BANGALORE ETC.


     THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:-
                              6


                          ORDER

In view of the memo filed in the Court today, the writ petition is dismissed as withdrawn. However, liberty is granted to the petitioners to file an appeal against the impugned order.

Sd/-

JUDGE Msu