Karnataka High Court
Sri. T Seetharama vs Sree Venkateshwara Devalayada on 22 August, 2012
Author: Ravi Malimath
Bench: Ravi Malimath
1
IN THE HIGH COURT OF KARNATAKA, BANGALORE
ON THE 22ND DAY OF AUGUST 2012
BEFORE
THE HON'BLE MR. JUSTICE RAVI MALIMATH
W.P. NO. 13249 OF 2012 &
W.P.NOS.27532 -534/2012(GM -CPC)
BETWEEN
1 SRI. T SEETHARAMA
S/O LATE PATEL THIMME GOWDA
AGED ABOUT 58 YEARS
RESIDING AT DODDAMALLUR VILLAGE
MALLUR POST
CHANNAPATNA TALUK,
RAMANAGARA DISTRICT.
2 DUSHYANTH S
S/O SRI SHIVA MURTHY S B
AGED ABOUT 24 YEARS
R/AT NO.05, 1ST BLOCK
KHB EMPLOYEES QUARTERS
VIJAYANAGAR - 560040
3 KUMAR GOWDA K G
S/O BASAVE GOWDA
AGED ABOUT 66 YEARS
R/AT NO.280, 6TH A CROSS
7TH MAIN, RPC LAYOUT
VIJAYANAGAR - 560040
4 P SHANKARAPPA
S/O PUTTAIAH
AGED ABOUT 70 YEARS
R/AT 28/2, 6TH MAIN,
14TH CROSS, BAPUJINAGAR
BANGALORE - 560026
... PETITIONERS
2
(BY SHRI. M R SHASHIDHAR,
BHARATHI, D.R. ADVOCATES)
AND :
1 SREE VENKATESHWARA DEVALAYADA
SEVA TRUST
7TH B MAIN ROAD
RPC LAYOUT,
VIJAYANAGAR, BANGALORE -40
REPRESENTED BY ITS PRESIDENT
2 SRINIVAS
S/O LATE PAPANNA
AGED ABOUT 35 YEARS
PRESIDENT OF SREE VENKATESHWARA
DEVALAYADA SEVA TRUST
R/AT 7TH MAIN, 7TH CROSS,
II STAGE, VIJAYANAGAR
BANGALORE - 560040
3 V KRISHNAPPA
S/O VENKATAPPA
AGED ABOUT 55 YEARS
SECRETARY OF SREE VENKATESHWARA
DEVALAYADA SEVA TRUST
R/AT NO 134, RPC LAYOUT,NEW COLONY,7TH
7TH CROSS, VIJAYANAGAR II STAGE
BANGALORE - 560040
4 SRI ERAPPA
S/O LATE GIDDE GOWDA
AGED ABOUT 74 YEARS
R/AT NO.307, 6TH CROSS
7TH MAIN, RPC LAYOUT
VIJAYANAGAR
BANGALORE - 560040
5 SRI KRISHNAPPA
S/O LATE THIMMAIAH
AGED ABOUT 74 YEARS
R/AT NO.307, 6TH CROSS
7TH MAIN, RPC LAYOUT
VIJAYANAGAR, BANGALORE -560040
3
6 ASHWATHAIAH
FATHERS NAME NOT KNOWN
MAJOR IN AGE
RESIDING AT 6TH MAIN ROAD
RPC LAYOUT, VIJAYANAGARA
2ND STAGE
BANGALORE - 560040
7 M CHANDRU
FATHERS NAME NOT KNOWN
MAJOR IN AGE
RESIDING AT HOUSE NO.3,
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE - 560040
8 BALAKRISHNA
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.4
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE - 560040
9 K VENKATESH
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.2677
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE - 560040
10 GUNASHEKAR
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.1,
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE - 560040
4
11 DIVAKAR
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.1,
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE -560040
12 MANJUNATHA
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.1,
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE - 560040
13 CHINNATHAMBI
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.1,
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE - 560040
14 RAMACHANDRA
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.1,
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE - 560040
15 ANANDA
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.1,
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
5
BANGALORE - 560040
16 RAVISHANKAR
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.1,
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE - 560040
17 CHANDRASHEKAR
FATHERS NAME NOT KNOWN
MAJOR IN AGE
HOUSE NO.1,
RPC LAYOUT, NEW COLONY
7TH MAIN, 7TH CROSS
VIJAYANAGARA 2ND STAGE
BANGALORE -560040
...RESPONDENTS
THESE WRIT PETITIONS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING
TO CALL FOR THE ENTIRE RECORDS IN MISC.
NO.712/2012, ON THE FILE OF THE PRINCIPAL CITY AND
SESSIONS JUDGE, BANGALORE, AND BE PLEASED TO SET
ASIDE THE ORDER DATED 12/04/2012, PASSED IN MISC.
NO.712/2010, ON THE FILE OF THE PRINCIPAL CITY AND
SESSIONS JUDGE, BANGALORE ETC.
THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:-
6
ORDER
In view of the memo filed in the Court today, the writ petition is dismissed as withdrawn. However, liberty is granted to the petitioners to file an appeal against the impugned order.
Sd/-
JUDGE Msu