Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Kerala - Subsection Section 16(3) in Travancore-Cochin Medical Practitioners Act, 1953 (3)The Vice-president or member presiding for the occasion shall, for that meeting and during the period that he presides over it. have all the power of the President.
