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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(xiv) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xiv)Institute or defend any suit., prosecution, action, proceeding, application or arbitration and compromise such suit, action, proceeding, application or arbitration.